Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 59 in The Assam Debt Conciliation Rules, 1937 59. Certificate under Section 13 (3) in Form No. VI. - A certificate under sub-section (3) of Section 13 shall be in Form No. VI appended to these Rules.
