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[Cites 0, Cited by 0] [Section 4(3)] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(3)(i) in Rajasthan private Security Agencies (Regulation) Rules, 2006

(i)whether the applicant or the company earlier operated any Private Security Agency, either individually or in partnership of others and if so, the details thereof; and