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Himachal Pradesh High Court

Oriental Ins. Co. Ltd. vs . Rita Devi & Ors on 14 August, 2023

Author: Virender Singh

Bench: Virender Singh

Oriental Ins. Co. Ltd. Vs. Rita Devi & ors FAO No. 4002 of 2013 .

14.8.2023 Present: Ms. Pooja Verma, Advocate vice Dr. Lalit Kumar Sharma, Advocate, for the appellant.

Mr. Himanshu Thakur, Advocate vice Mr. H.C. Sharma, Mr. Jagdish Thakur and Mr.Virender Sharma, Advocates, for respondents No.1 to 5, 6 and 7, respectively.

List alongwith FAO No. 434 of 2015 for hearing of on 11.9.2023.

                      rt                                   (Virender Singh)
                                                               Judge

            August 14, 2023
                 (kalpana)








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