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State of Rajasthan - Section

Section 363 in Rajasthan Panchayati Raj Rules, 1996

363. Recognition to any association for one cadre.

(1)Recognition shall be given to only one association for one cadre.
(2)In case any other association also subsequently applies for recognition for employees of the same cadre, its application shall not be considered upto one year from the date of recognition of the previous union.
(3)After such period, recognition may be continued or withdrawn on merits of each case.