Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(o) in Madhya Pradesh Investment Region Development and Management Act, 2013

(o)"occupier" includes -
(i)tenant;
(ii)owner in occupation of or otherwise using his land;
(iii)rent free tenant;
(iv)licensee;
(v)any person liable to pay to the owner, damages for the use and occupation of the land;