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[Cites 0, Cited by 0] [Section 77(3)] [Section 77] [Entire Act]

State of Madhya Pradesh - Subsection

Section 77(3)(a) in The M.P. Panchayat Nirvachan Niyam, 1995

(a)the number of the ward and name of Gram Panchayat in case of election of Panch, the name of Gram Panchayat in case of election of Sarpanch, the number of constituency of Janpad Panchayat or Zila Panchayat as the case may be, in case of election of member of Janpad Panchayat or Zila Panchayat;