Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 2] [Entire Act] State of Rajasthan - Subsection Section 2(f) in Nims University Rajasthan, Jaipur Act, 2008 (f)"employee" means a person appointed by the University to work in the University and includes teachers, officers and other employees of the University;
