Section 28(1)(a) in Tamil Nadu Recognised Private Schools (Regulation) Act, 1973

[Cites 0, Cited by 0] [Section 28(1)] [Section 28] [Entire Act]

State of Tamilnadu - Subsection

Section 28(1)(a) in Tamil Nadu Recognised Private Schools (Regulation) Act, 1973

(a)anything contained in any -

(i)other law for the time being in force, or

(ii)award, agreement or contract of service, whether such award, agreement or contract of service was made before or after the date of the commencement of this Act, or

(iii)judgment, decree or order of court, Tribunal or authority, or

Legal Document View

Unlock Advanced Research with PRISMAI

State of Tamilnadu - Subsection

Section 28(1)(a) in Tamil Nadu Recognised Private Schools (Regulation) Act, 1973