Supreme Court - Daily Orders
M/S Fiza Developers & Inter-Trade Pvt Lt vs State Of Karnataka on 28 November, 2014
Bench: Chief Justice, Arun Mishra, Adarsh Kumar Goel
ITEM NO.303 COURT NO.1 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(Civil) No. 260/2014
M/S FIZA DEVELOPERS & INTER-TRADE PVT LT Petitioner(s)
VERSUS
STATE OF KARNATAKA & ORS Respondent(s)
(With office report)
Date :28/11/2014 This petition was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE ARUN MISHRA
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
For Petitioner(s) Mr. M.P. Parthban, Adv.
Mr. P. Ramesh,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Dismissed.
[ Charanjeet Kaur ] [ Vinod Kulvi ] Court Master Asstt. Registrar Signature Not Verified Digitally signed by Charanjeet Kaur Date: 2014.11.28 17:42:52 IST Reason: