Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Supreme Court - Daily Orders

M/S Fiza Developers & Inter-Trade Pvt Lt vs State Of Karnataka on 28 November, 2014

Bench: Chief Justice, Arun Mishra, Adarsh Kumar Goel

                ITEM NO.303                    COURT NO.1                 SECTION X

                                    S U P R E M E C O U R T O F       I N D I A
                                            RECORD OF PROCEEDINGS

                Writ Petition(Civil) No.       260/2014

                M/S FIZA DEVELOPERS & INTER-TRADE PVT LT                 Petitioner(s)

                                                     VERSUS

                STATE OF KARNATAKA & ORS                                 Respondent(s)
                (With office report)

                Date :28/11/2014 This petition was called on for hearing today.

                CORAM :
                              HON'BLE THE CHIEF JUSTICE
                              HON'BLE MR. JUSTICE ARUN MISHRA
                              HON'BLE MR. JUSTICE ADARSH KUMAR GOEL

                For Petitioner(s)        Mr. M.P. Parthban, Adv.
                                         Mr. P. Ramesh,Adv.


                For Respondent(s)


                         UPON hearing the counsel the Court made the following
                                               O R D E R

Dismissed.

[ Charanjeet Kaur ] [ Vinod Kulvi ] Court Master Asstt. Registrar Signature Not Verified Digitally signed by Charanjeet Kaur Date: 2014.11.28 17:42:52 IST Reason: