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[Cites 0, Cited by 0] [Section 6A(2)] [Section 6A] [Entire Act]

State of Gujarat - Subsection

Section 6A(2)(i) in Gujarat Primary Education Act, 1947

(i)if it is made by a person who is or was entitled to file an application to the District Judge under section 6 to question the validity of the election of the member;