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[Cites 0, Cited by 0] [Section 27(2)] [Section 27] [Entire Act]

State of Andhra Pradesh - Subsection

Section 27(2)(iv) in THE ANDHRA PRADESH FISH FEED (QUALITY CONTROL) ACT, 2020

(iv)the procedure of collection, packing, sealing, marking/ labeling, preservation, forwarding sample to Fish Feed Analysis Laboratory, storing and disposal of the fish feed sample collected under section 17;