Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26] [Entire Act] State of Jammu-Kashmir - Subsection Section 26(4) in Jammu and Kashmir Single Window (Industrial Investments and Business Facilitation) Act, 2018 (4)Any rescission or modification so made by the State Legislature shall be published in the Government Gazette, and shall thereupon take effect.
