Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttarakhand - Section Section 1 in Uttarakhand Value Added Tax Rules, 2005 1. Short title. (1)These Rules may be called The Uttarakhand Value Added Tax Rules, 2005.(2)They shall come into force with effect from 1st October 2005.
