Madhya Pradesh High Court
Shri Prakash Dixit vs Manoj Shrivastava,Ias Judgement Given ... on 4 March, 2014
Contempt No :: 1441 / 2007
Shriprakash Dixit and another Vs. Shri Manoj Shrivastava and another
04.03.2014.
Shri Akash Choudhary for the applicant. Shri K.S. Wadhwa for non-applicants. It is stated by learned counsel for the applicant that now with the passage of time, this petition is rendered infructuous.
Accordingly, the petition is dismissed as having been rendered infructuous.
(RAJENDRA MENON) ( J.K. JAIN )
JUDGE JUDGE
Aks/-