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[Cites 0, Cited by 0] [Section 72] [Entire Act]

State of Kerala - Subsection

Section 72(4) in Kerala Veterinary and Animal Sciences University Act, 2010

(4)The Government may after considering the views of the Management Council and the Board of Management on the result of any inspection or inquiry under sub-section (1) advise the University upon the action to be taken in the matter.