Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jammu-Kashmir - Section Section 444 in The Jammu and Kashmir State Ranbir Penal Code, 1989 444. Lurking house-trespass by night. - Whoever commits lurking house-trespass after sunset and before sunrise, is said to commit "lurking house-trespass by night".
