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[Cites 0, Cited by 0] [Section 2A(1)] [Section 2A] [Entire Act]

State of Maharashtra - Subsection

Section 2A(1)(i) in The Maharashtra housing and Area Development (Disposal of Land) Regulations, 1982

(i)for different categories of persons, namely low income group, middle income group, high income group, that is, persons having an income specified in such scheme or for economically weaker sections of the community, industrial workers or for any combination thereof; or