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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Uttar Pradesh - Subsection

Section 35(xxiv) in Amended Bye-Laws of the Pradeshik Co-operative Dairy Federation Limited

(xxiv)generally to supervise the business of the Federation and to do all such acts may be necessary for fulfillment of the objectives of the Federation or as may have been conferred or imposed upon by the Act the Rules and these bye-laws;