[Cites 0, Cited by 0]
[Entire Act]
State of Rajasthan - Section
Section 6 in Rajasthan Forest Produce (Establishment & Regulation of Saw Mills) Rules, 1983
6. [ Fees and security deposit. - The following fee and security deposit shall be payable under these rules:-
| (i) Application fee for permit | Rs. 250/– |
| (ii) Application fee for license | Rs. 250/– |
| (iii) Fee for grant of Permit | Rs. 2500/– |
| (iv) Fee for grant of license | Rs. 2500/– |
| (v) Security deposit for grant of License | Rs. 5000/– |