Section 54 in The Rajasthan Revenue Courts Manual, 1956
54. Particulars to be noted on presentation application etc.
- When any plaint, memorandum or application or any pleading has been presented there shall be entered on its back by the officer mentioned in paragraphs 52 and 53 :-(i)the date of presentation.(ii)the name of the presenter, and(iii)the court fee paid.
