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[Cites 9, Cited by 0]

Kerala High Court

Thomas Daniel vs State Of Kerala on 11 January, 2021

Author: Ashok Menon

Bench: Ashok Menon

                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

                 THE HONOURABLE MR. JUSTICE ASHOK MENON

      MONDAY, THE 11TH DAY OF JANUARY 2021 / 21TH POUSHA, 1942

                        Bail Appl.No.341 OF 2021

    CRIME NO.836/2020 OF Chittar Police Station , Pathanamthitta


PETITIONER/S:

        1       THOMAS DANIEL
                AGED 66 YEARS
                PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA - 686698.

        2       PRABHA THOMAS,
                AGED 61 YEARS,
                PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA - 686698.

        3       DR RINU MARIAM THOMAS,
                AGED 35 YEARS,
                PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA - 686698.

        4       REBA MARY THOMAS,
                AGED 26 YEARS,
                PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
                P.O VAKAYAR, KONNI, PATHANAMTHITTA - 686698.

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1       STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,
                HIGH COURT OF KERALA, ERNAKULAM - 682031.

        2       CENTRAL BUREAU OF INVESTIGATION,
                REPRESENTED BY ITS SUPERINTENDENT OF POLICE,
                COCHIN - 682017.

                R1 BY PUBLIC PROSECUTOR
OTHER PRESENT
                R2 BY SRI.SASTHAMANGALAM S.AJITH KUMAR, SPL.PP, CBI


     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
11.01.2021, ALONG WITH Bail Appl.342/2021 AND CONNECTED CASES, THE
COURT ON THE SAME DAY PASSED THE FOLLOWING:
 Bail Appl.No.341 OF 2021 & connected cases

                                             2


                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                      PRESENT

                 THE HONOURABLE MR. JUSTICE ASHOK MENON

     MONDAY, THE 11TH DAY OF JANUARY 2021 / 21TH POUSHA, 1942

                           Bail Appl.No.342 OF 2021

   CRIME NO.836/2020 OF Chittar Police Station , Pathanamthitta


PETITIONER/S:

                 DR. RIA ANN THOMAS,
                 AGED 31 YEARS
                 INDHIKATTIL HOUSE, VAKAYAR P.O., KONNI,
                 PATHANAMTHITTA - 686698.

                 BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1        STATE OF KERALA
                 REPRESENTED BY PUBLIC PROSECUTOR,
                 HIGH COURT OF KERALA, ERNAKULAM - 682031.

        2        CENTRAL BUREAU OF INVESTIGATION,
                 REPRESENTED BY ITS SUPERINTENDENT OF POLICE,
                 KOCHI - 682017.

                 R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
11.01.2021, ALONG WITH Bail Appl.341/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 Bail Appl.No.341 OF 2021 & connected cases

                                             3


                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                      PRESENT

                 THE HONOURABLE MR. JUSTICE ASHOK MENON

     MONDAY, THE 11TH DAY OF JANUARY 2021 / 21TH POUSHA, 1942

                           Bail Appl.No.343 OF 2021

   CRIME NO.846/2020 OF Chittar Police Station , Pathanamthitta


PETITIONER/S:

                 DR.RIA ANN THOMAS
                 AGED 31 YEARS
                 INDHIKATTIL HOUSE, VAKAYAR P.O,
                 KONNI,PATHANAMTHITTA - 686698.

                 BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1        STATE OF KERALA
                 REPRESENTED BY PUBLIC PROSECUTOR,
                 HIGH COURT OF KERALA, ERNAKULAM - 682031.

        2        CENTRAAL BUREAU OF INVESTIGTION COCHIN,
                 REPRESENTED BY ITS SUPERINTENDENT OF POLICE,
                 KOCHI - 682017.

                 R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
11.01.2021, ALONG WITH Bail Appl..341/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 Bail Appl.No.341 OF 2021 & connected cases

                                             4


                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                      PRESENT

                 THE HONOURABLE MR. JUSTICE ASHOK MENON

     MONDAY, THE 11TH DAY OF JANUARY 2021 / 21TH POUSHA, 1942

                          Bail Appl..No.344 OF 2021

   CRIME NO.830/2020 OF Chittar Police Station , Pathanamthitta


PETITIONER/S:

                 DR. RIA ANN THOMAS
                 AGED 31 YEARS
                 INDHIKATTIL HOUSE, VAKAYAR P.O., KONNI,
                 PATHANAMTHITTA - 686698.

                 BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1        STATE OF KERALA
                 REPRESENTED BY PUBLIC PROSECUTOR,
                 HIGH COURT OF KERALA, ERNAKULAM - 682031.

        2        CENTRAL BUREAU OF INVESTIGATION
                 REPRESENTED BY ITS SUPERINTENDENT OF POLICE,
                 KOCHI - 682017.

                 R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
11.01.2021, ALONG WITH Bail Appl..341/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 Bail Appl.No.341 OF 2021 & connected cases

                                             5


                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                      PRESENT

                 THE HONOURABLE MR. JUSTICE ASHOK MENON

     MONDAY, THE 11TH DAY OF JANUARY 2021 / 21TH POUSHA, 1942

                           Bail Appl.No.345 OF 2021

   CRIME NO.874/2020 OF Chittar Police Station , Pathanamthitta


PETITIONER/S:

                 DR.RIA ANN THOMAS
                 AGED 31 YEARS,
                 INDHIKATTIL HOUSE, VAKAYAR P.O,
                 KONNI,PATHANAMTHITTA - 686698.

                 BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1        STATE OF KERALA
                 REPRESENTED BY PUBLIC PROSECUTOR,
                 HIGH COURT OF KERALA, ERNAKULAM - 682031.

        2        CENTRAAL BUREAU OF INVESTIGTION COCHIN
                 REPRESENTED BY ITS SUPERINTENDENT OF POLICE
                 KOCHI - 682017.

                 R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
11.01.2021, ALONG WITH Bail Appl..341/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 Bail Appl.No.341 OF 2021 & connected cases

                                             6


                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                      PRESENT

                 THE HONOURABLE MR. JUSTICE ASHOK MENON

     MONDAY, THE 11TH DAY OF JANUARY 2021 / 21TH POUSHA, 1942

                          Bail Appl..No.346 OF 2021

   CRIME NO.831/2020 OF Chittar Police Station , Pathanamthitta

PETITIONER/S:

        1        THOMAS DANIEL
                 AGED 66 YEARS,
                 PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
                 P.O VAKAYAR, KONNI, PATHANAMTHITTA - 686698.

        2        PRABHA THOMAS
                 AGED 61 YEARS
                 PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
                 P.O VAKAYAR, KONNI, PATHANAMTHITTA - 686698.

        3        DR RINU MARIAM THOMAS
                 AGED 35 YEARS
                 PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
                 P.O VAKAYAR, KONNI, PATHANAMTHITTA - 686698.

        4        REBA MARY THOMAS
                 AGED 26 YEARS
                 PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
                 P.O VAKAYAR, KONNI, PATHANAMTHITTA - 686698.

                 BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1        STATE OF KERALA
                 REPRESENTED BY PUBLIC PROSECUTOR,
                 HIGH COURT OF KERALA, ERNAKULAM - 682031.

        2        CENTRAL BUREAU OF INVESTIGATION
                 REPRESENTED BY ITS SUPERINTENDENT OF POLICE,
                 COCHIN - 682017.
                 R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
11.01.2021, ALONG WITH Bail Appl..341/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 Bail Appl.No.341 OF 2021 & connected cases

                                             7


                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                      PRESENT

                   THE HONOURABLE MR. JUSTICE ASHOK MENON

        MONDAY, THE 11TH DAY OF JANUARY 2021 / 21TH POUSHA, 1942

                           Bail Appl..No.347 OF 2021

      CRIME NO.846/2020 OF Chittar Police Station , Pathanamthitta

PETITIONER/S:

        1        THOMAS DANIEL,
                 AGED 66 YEARS
                 PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
                 P.O VAKAYAR, KONNI, PATHANAMTHITTA - 686698.

        2        PRABHA THOMAS
                 AGED 61 YEARS
                 PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
                 P.O VAKAYAR, KONNI, PATHANAMTHITTA - 686698.

        3        DR RINU MARIAM THOMAS
                 AGED 35 YEARS,
                 PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
                 P.O VAKAYAR, KONNI, PATHANAMTHITTA - 686698.

        4        REBA MARY THOMAS
                 AGED 26 YEARS
                 PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
                 P.O VAKAYAR, KONNI, PATHANAMTHITTA - 686698.

                 BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1        STATE OF KERALA
                 REPRESENTED BY PUBLIC PROSECUTOR,
                 HIGH COURT OF KERALA, ERNAKULAM - 682031.

        2        CENTRAL BUREAU OF INVESTIGATION
                 REPRESENTED BY ITS SUPERINTENDENT OF POLICE,
                 COCHIN - 682017.

                 R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 11.01.2021,
ALONG WITH Bail Appl..341/2021 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
 Bail Appl.No.341 OF 2021 & connected cases

                                             8


                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                      PRESENT

                 THE HONOURABLE MR. JUSTICE ASHOK MENON

     MONDAY, THE 11TH DAY OF JANUARY 2021 / 21TH POUSHA, 1942

                          Bail Appl..No.348 OF 2021

   CRIME NO.825/2020 OF Chittar Police Station , Pathanamthitta


PETITIONER/S:

                 DR. RIA ANN THOMAS,
                 AGED 31 YEARS
                 INDHIKATTIL HOUSE, VAKAYAR P.O., KONNI,
                 PATHANAMTHITTA - 686698.

                 BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1        STATE OF KERALA
                 REPRESENTED BY PUBLIC PROSECUTOR,
                 HIGH COURT OF KERALA, ERNAKULAM - 682031.

        2        CENTRAL BUREAU OF INVESTIGATION
                 REPRESENTED BY ITS SUPERINTENDENT OF POLICE,
                 KOCHI - 682017.

                 R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
11.01.2021, ALONG WITH Bail Appl..341/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 Bail Appl.No.341 OF 2021 & connected cases

                                             9


                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                      PRESENT

                   THE HONOURABLE MR. JUSTICE ASHOK MENON

        MONDAY, THE 11TH DAY OF JANUARY 2021 / 21TH POUSHA, 1942

                           Bail Appl..No.349 OF 2021

      CRIME NO.830/2020 OF Chittar Police Station , Pathanamthitta

PETITIONER/S:

        1        THOMAS DANIEL,
                 AGED 66 YEARS
                 PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
                 P.O VAKAYAR, KONNI, PATHANAMTHITTA - 686698.

        2        PRABHA THOMAS
                 AGED 61 YEARS
                 PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
                 P.O VAKAYAR, KONNI, PATHANAMTHITTA - 686698.

        3        DR RINU MARIAM THOMAS
                 AGED 35 YEARS
                 PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
                 P.O VAKAYAR, KONNI, PATHANAMTHITTA - 686698.

        4        REBA MARY THOMAS
                 AGED 26 YEARS
                 PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
                 P.O VAKAYAR, KONNI, PATHANAMTHITTA - 686698.

                 BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1        STATE OF KERALA
                 REPRESENTED BY PUBLIC PROSECUTOR,
                 HIGH COURT OF KERALA, ERNAKULAM - 682031.

        2        CENTRAL BUREAU OF INVESTIGATION
                 REPRESENTED BY ITS SUPERINTENDENT OF POLICE,
                 COCHIN - 682017.

                 R1 BY PUBLIC PROSECUTOR
     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 11.01.2021,
ALONG WITH Bail Appl..341/2021 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
 Bail Appl.No.341 OF 2021 & connected cases

                                         10

                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                      PRESENT

                   THE HONOURABLE MR. JUSTICE ASHOK MENON

        MONDAY, THE 11TH DAY OF JANUARY 2021 / 21TH POUSHA, 1942

                           Bail Appl..No.350 OF 2021

      CRIME NO.874/2020 OF Chittar Police Station , Pathanamthitta


PETITIONER/S:

        1        THOMAS DANIEL
                 AGED 66 YEARS
                 INDHIKATTIL HOUSE, VAKAYAR P.O,KONNI,
                 PATHANAMTHITTA - 686698.

        2        PRABHA THOMAS
                 AGED 61 YEARS
                 INDHIKATTIL HOUSE, VAKAYAR P.O,KONNI,
                 PATHANAMTHITTA - 686698.

        3        DR.RINU MARIAM THOMAS
                 AGED 35 YEARS
                 INDHIKATTIL HOUSE, VAKAYAR P.O,KONNI,
                 PATHANAMTHITTA - 686698.

        4        REBA MARY THOMAS
                 AGED 26 YEARS
                 INDHIKATTIL HOUSE, VAKAYAR P.O,KONNI,
                 PATHANAMTHITTA - 686698.

                 BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1        STATE OF KERALA
                 REPRESENTED BY PUBLIC PROSECUTOR,
                 HIGH COURT OF KERALA, ERNAKULAM - 682031.

        2        CENTRAAL BUREAU OF INVESTIGTION COCHIN
                 REPRESENTED BY ITS SUPERINTENDENT OF POLICE
                 COCHIN - 682017.

                 R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 11.01.2021,
ALONG WITH Bail Appl..341/2021 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
 Bail Appl.No.341 OF 2021 & connected cases

                                         11


                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                      PRESENT

                   THE HONOURABLE MR. JUSTICE ASHOK MENON

        MONDAY, THE 11TH DAY OF JANUARY 2021 / 21TH POUSHA, 1942

                           Bail Appl..No.351 OF 2021

      CRIME NO.837/2020 OF Chittar Police Station , Pathanamthitta

PETITIONER/S:

        1        THOMAS DANIEL
                 AGED 66 YEARS
                 PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
                 P.O VAKAYAR, KONNI, PATHANAMTHITTA - 686698.

        2        PRABHA THOMAS
                 AGED 61 YEARS
                 PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
                 P.O VAKAYAR, KONNI, PATHANAMTHITTA - 686698.

        3        DR RINU MARIAM THOMAS
                 AGED 35 YEARS
                 PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
                 P.O VAKAYAR, KONNI, PATHANAMTHITTA - 686698.

        4        REBA MARY THOMAS
                 AGED 26 YEARS
                 PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
                 P.O VAKAYAR, KONNI, PATHANAMTHITTA - 686698.

                 BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1        STATE OF KERALA
                 REPRESENTED BY PUBLIC PROSECUTOR,
                 HIGH COURT OF KERALA, ERNAKULAM - 682031.

        2        CENTRAL BUREAU OF INVESTIGATION
                 REPRESENTED BY ITS SUPERINTENDENT OF POLICE,
                 COCHIN - 682017.

                 R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 11.01.2021,
ALONG WITH Bail Appl..341/2021 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
 Bail Appl.No.341 OF 2021 & connected cases

                                         12

                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                      PRESENT

                   THE HONOURABLE MR. JUSTICE ASHOK MENON

        MONDAY, THE 11TH DAY OF JANUARY 2021 / 21TH POUSHA, 1942

                           Bail Appl..No.352 OF 2021

      CRIME NO.824/2020 OF Chittar Police Station , Pathanamthitta


PETITIONER/S:

        1        THOMAS DANIEL
                 AGED 66 YEARS
                 PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
                 P.O VAKAYAR, KONNI, PATHANAMTHITTA - 686698.

        2        PRABHA THOMAS
                 AGED 61 YEARS
                 PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
                 P.O VAKAYAR, KONNI, PATHANAMTHITTA - 686698.

        3        DR RINU MARIAM THOMAS
                 AGED 35 YEARS
                 PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
                 P.O VAKAYAR, KONNI, PATHANAMTHITTA - 686698.

        4        REBA MARY THOMAS
                 AGED 26 YEARS
                 PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
                 P.O VAKAYAR, KONNI, PATHANAMTHITTA - 686698.

                 BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1        STATE OF KERALA
                 REPRESENTED BY PUBLIC PROSECUTOR,
                 HIGH COURT OF KERALA, ERNAKULAM - 682031.

        2        CENTRAL BUREAU OF INVESTIGATION
                 REPRESENTED BY ITS SUPERINTENDENT OF POLICE,
                 COCHIN - 682017.

                 R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 11.01.2021,
ALONG WITH Bail Appl.341/2021 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
 Bail Appl.No.341 OF 2021 & connected cases

                                         13


                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                      PRESENT

                   THE HONOURABLE MR. JUSTICE ASHOK MENON

        MONDAY, THE 11TH DAY OF JANUARY 2021 / 21TH POUSHA, 1942

                           Bail Appl..No.353 OF 2021

      CRIME NO.826/2020 OF Chittar Police Station , Pathanamthitta


PETITIONER/S:

        1        THOMAS DANIEL
                 AGED 66 YEARS
                 PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
                 P.O VAKAYAR, KONNI, PATHANAMTHITTA - 686698.

        2        PRABHA THOMAS
                 AGED 61 YEARS
                 PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
                 P.O VAKAYAR, KONNI, PATHANAMTHITTA - 686698.

        3        DR RINU MARIAM THOMAS
                 AGED 35 YEARS
                 PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
                 P.O VAKAYAR, KONNI, PATHANAMTHITTA - 686698.

        4        REBA MARY THOMAS
                 AGED 26 YEARS
                 PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
                 P.O VAKAYAR, KONNI, PATHANAMTHITTA - 686698.

                 BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1        STATE OF KERALA
                 REPRESENTED BY PUBLIC PROSECUTOR,
                 HIGH COURT OF KERALA, ERNAKULAM - 682031.

        2        CENTRAL BUREAU OF INVESTIGATION
                 REPRESENTED BY ITS SUPERINTENDENT OF POLICE,
                 COCHIN - 682017.

                 R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 11.01.2021,
ALONG WITH Bail Appl..341/2021 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
 Bail Appl.No.341 OF 2021 & connected cases

                                         14


                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                      PRESENT

                 THE HONOURABLE MR. JUSTICE ASHOK MENON

     MONDAY, THE 11TH DAY OF JANUARY 2021 / 21TH POUSHA, 1942

                          Bail Appl..No.354 OF 2021

   CRIME NO.840/2020 OF Chittar Police Station , Pathanamthitta


PETITIONER/S:

                 DR. RIA ANN THOMAS
                 AGED 31 YEARS
                 INDHIKATTIL HOUSE, VAKAYAR P.O., KONNI,
                 PATHANAMTHITTA - 686698.

                 BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1        STATE OF KERALA
                 REPRESENTED BY PUBLIC PROSECUTOR,
                 HIGH COURT OF KERALA, ERNAKULAM - 682031.

        2        CENTRAL BUREAU OF INVESTIGATION
                 REPRESENTED BY ITS SUPERINTENDENT OF POLICE,
                 KOCHI - 682017.

                 R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
11.01.2021, ALONG WITH Bail Appl..341/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 Bail Appl.No.341 OF 2021 & connected cases

                                         15


                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                      PRESENT

                 THE HONOURABLE MR. JUSTICE ASHOK MENON

     MONDAY, THE 11TH DAY OF JANUARY 2021 / 21TH POUSHA, 1942

                          Bail Appl..No.355 OF 2021

   CRIME NO.856/2020 OF Chittar Police Station , Pathanamthitta


PETITIONER/S:

                 DR.RIA ANN THOMAS
                 AGED 31 YEARS
                 INDHIKATTIL HOUSE.VAKAYAR P.O,
                 KONNI,PATHANAMTHITTA - 686698.

                 BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1        STATE OF KERALA
                 REPRESENTED BY PUBLIC PROSECUTOR,
                 HIGH COURT OF KERALA, ERNAKULAM - 682031.

        2        CENTRAAL BUREAU OF INVESTIGTION COCHIN
                 REPRESENTED BY ITS SUPERINTENDENT OF POLICE
                 KOCHI - 682017.

                 R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
11.01.2021, ALONG WITH Bail Appl..341/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 Bail Appl.No.341 OF 2021 & connected cases

                                         16


                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                      PRESENT

                   THE HONOURABLE MR. JUSTICE ASHOK MENON

        MONDAY, THE 11TH DAY OF JANUARY 2021 / 21TH POUSHA, 1942

                           Bail Appl..No.356 OF 2021

      CRIME NO.842/2020 OF Chittar Police Station , Pathanamthitta


PETITIONER/S:

        1        THOMAS DANIEL
                 AGED 66 YEARS
                 PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
                 P.O VAKAYAR, KONNI, PATHANAMTHITTA - 686698.

        2        PRABHA THOMAS
                 AGED 61 YEARS
                 PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
                 P.O VAKAYAR, KONNI, PATHANAMTHITTA - 686698.

        3        DR RINU MARIAM THOMAS
                 AGED 35 YEARS
                 PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
                 P.O VAKAYAR, KONNI, PATHANAMTHITTA - 686698.

        4        REBA MARY THOMAS
                 AGED 26 YEARS
                 PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
                 P.O VAKAYAR, KONNI, PATHANAMTHITTA - 686698.

                 BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1        STATE OF KERALA
                 REPRESENTED BY PUBLIC PROSECUTOR,
                 HIGH COURT OF KERALA, ERNAKULAM - 682031.

        2        CENTRAL BUREAU OF INVESTIGATION
                 REPRESENTED BY ITS SUPERINTENDENT OF POLICE,
                 COCHIN - 682017.

                 R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 11.01.2021,
ALONG WITH Bail Appl..341/2021 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
 Bail Appl.No.341 OF 2021 & connected cases

                                         17


                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                      PRESENT

                 THE HONOURABLE MR. JUSTICE ASHOK MENON

     MONDAY, THE 11TH DAY OF JANUARY 2021 / 21TH POUSHA, 1942

                          Bail Appl..No.357 OF 2021

   CRIME NO.848/2020 OF Chittar Police Station , Pathanamthitta


PETITIONER/S:

                 DR.RIA ANN THOMAS
                 AGED 31 YEARS
                 INDHIKATTIL HOUSE.VAKAYAR P.O,
                 KONNI,PATHANAMTHITTA - 686698.

                 BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1        STATE OF KERALA
                 REPRESENTED BY PUBLIC PROSECUTOR,
                 HIGH COURT OF KERALA, ERNAKULAM - 682031.

        2        CENTRAAL BUREAU OF INVESTIGTION COCHIN
                 REPRESENTED BY ITS SUPERINTENDENT OF POLICE
                 COCHIN - 682017.

                 R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
11.01.2021, ALONG WITH Bail Appl..341/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 Bail Appl.No.341 OF 2021 & connected cases

                                         18


                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                      PRESENT

                   THE HONOURABLE MR. JUSTICE ASHOK MENON

        MONDAY, THE 11TH DAY OF JANUARY 2021 / 21TH POUSHA, 1942

                           Bail Appl..No.358 OF 2021

      CRIME NO.852/2020 OF Chittar Police Station , Pathanamthitta


PETITIONER/S:

        1        THOMAS DANIEL
                 AGED 66 YEARS
                 PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
                 P.O VAKAYAR, KONNI, PATHANAMTHITTA - 686698.

        2        PRABHA THOMAS
                 AGED 61 YEARS
                 PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
                 P.O VAKAYAR, KONNI, PATHANAMTHITTA - 686698.

        3        DR RINU MARIAM THOMAS
                 AGED 35 YEARS
                 PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
                 P.O VAKAYAR, KONNI, PATHANAMTHITTA - 686698.

        4        REBY MARY THOMAS
                 AGED 26 YEARS
                 PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
                 P.O VAKAYAR, KONNI, PATHANAMTHITTA - 686698.

                 BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1        STATE OF KERALA
                 REPRESENTED BY PUBLIC PROSECUTOR,
                 HIGH COURT OF KERALA, ERNAKULAM - 682031.

        2        CENTRAL BUREAU OF INVESTIGATION
                 REPRESENTED BY ITS SUPERINTENDENT OF POLICE,
                 COCHIN - 682017.

                 R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 11.01.2021,
ALONG WITH Bail Appl..341/2021 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
 Bail Appl.No.341 OF 2021 & connected cases

                                         19


                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                      PRESENT

                 THE HONOURABLE MR. JUSTICE ASHOK MENON

     MONDAY, THE 11TH DAY OF JANUARY 2021 / 21TH POUSHA, 1942

                          Bail Appl..No.359 OF 2021

   CRIME NO.824/2020 OF Chittar Police Station , Pathanamthitta


PETITIONER/S:

                 DR. RIA ANN THOMAS
                 AGED 31 YEARS
                 INDHIKATTIL HOUSE, VAKAYAR P.O., KONNI,
                 PATHANAMTHITTA - 686698.

                 BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1        STATE OF KERALA
                 REPRESENTED BY PUBLIC PROSECUTOR,
                 HIGH COURT OF KERALA, ERNAKULAM - 682031.

        2        CENTRAL BUREAU OF INVESTIGATION
                 REPRESENTED BY ITS SUPERINTENDENT OF POLICE,
                 KOCHI - 682017.

                 R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
11.01.2021, ALONG WITH Bail Appl..341/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 Bail Appl.No.341 OF 2021 & connected cases

                                         20


                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                      PRESENT

                 THE HONOURABLE MR. JUSTICE ASHOK MENON

     MONDAY, THE 11TH DAY OF JANUARY 2021 / 21TH POUSHA, 1942

                          Bail Appl..No.360 OF 2021

   CRIME NO.852/2020 OF Chittar Police Station , Pathanamthitta


PETITIONER/S:

                 DR.RIA ANN THOMAS
                 AGED 31 YEARS
                 INDHIKATTIL HOUSE,VAKAYAR P.O,KONNI,
                 PATHANAMTHITTA - 686698.

                 BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1        STATE OF KERALA
                 REPRESENTED BY PUBLIC PROSECUTOR,
                 HIGH COURT OF KERALA, ERNAKULAM - 682031.

        2        CENTRAAL BUREAU OF INVESTIGTION COCHIN
                 REPRESENTED BY ITS SUPERINTENDENT OF POLICE
                 KOCHI - 682017.

                 R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
11.01.2021, ALONG WITH Bail Appl..341/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 Bail Appl.No.341 OF 2021 & connected cases

                                         21


                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                      PRESENT

                 THE HONOURABLE MR. JUSTICE ASHOK MENON

     MONDAY, THE 11TH DAY OF JANUARY 2021 / 21TH POUSHA, 1942

                          Bail Appl..No.361 OF 2021

   CRIME NO.861/2020 OF Chittar Police Station , Pathanamthitta


PETITIONER/S:

                 DR.RIA ANN THOMAS
                 AGED 31 YEARS
                 INDHIKATTIL HOUSE, VAKAYAR P.O,
                 KONNI,PATHANAMTHITTA - 686698.

                 BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1        STATE OF KERALA
                 REPRESENTED BY PUBLIC PROSECUTOR,
                 HIGH COURT OF KERALA, ERNAKULAM - 682031.

        2        CENTRAAL BUREAU OF INVESTIGTION COCHIN
                 REPRESENTED BY ITS SUPERINTENDENT OF POLICE
                 KOCHI - 682017.

                 R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
11.01.2021, ALONG WITH Bail Appl..341/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 Bail Appl.No.341 OF 2021 & connected cases

                                         22


                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                      PRESENT

                 THE HONOURABLE MR. JUSTICE ASHOK MENON

     MONDAY, THE 11TH DAY OF JANUARY 2021 / 21TH POUSHA, 1942

                          Bail Appl..No.362 OF 2021

   CRIME NO.831/2020 OF Chittar Police Station , Pathanamthitta


PETITIONER/S:

                 DR. RIA ANN THOMAS
                 AGED 31 YEARS
                 INDHIKATTIL HOUSE, VAKAYAR P.O., KONNI,
                 PATHANAMTHITTA - 686698.

                 BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1        STATE OF KERALA
                 REPRESENTED BY PUBLIC PROSECUTOR,
                 HIGH COURT OF KERALA, ERNAKULAM - 682031.

        2        CENTRAL BUREAU OF INVESTIGATION
                 REPRESENTED BY ITS SUPERINTENDENT OF POLICE,
                 KOCHI - 682017.

                 R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
11.01.2021, ALONG WITH Bail Appl..341/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 Bail Appl.No.341 OF 2021 & connected cases

                                         23


                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                      PRESENT

                 THE HONOURABLE MR. JUSTICE ASHOK MENON

     MONDAY, THE 11TH DAY OF JANUARY 2021 / 21TH POUSHA, 1942

                          Bail Appl..No.363 OF 2021

   CRIME NO.842/2020 OF Chittar Police Station , Pathanamthitta


PETITIONER/S:

                 DR. RIA ANN THOMAS
                 AGED 31 YEARS
                 INDHIKATTIL HOUSE, VAKAYAR P.O., KONNI,
                 PATHANAMTHITTA - 686698.

                 BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1        STATE OF KERALA
                 REPRESENTED BY PUBLIC PROSECUTOR,
                 HIGH COURT OF KERALA, ERNAKULAM - 682031.

        2        CENTRAL BUREAU OF INVESTIGATION
                 REPRESENTED BY ITS SUPERINTENDENT OF POLICE,
                 KOCHI - 682017.

                 R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
11.01.2021, ALONG WITH Bail Appl..341/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 Bail Appl.No.341 OF 2021 & connected cases

                                         24


                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                      PRESENT

                   THE HONOURABLE MR. JUSTICE ASHOK MENON

        MONDAY, THE 11TH DAY OF JANUARY 2021 / 21TH POUSHA, 1942

                           Bail Appl..No.364 OF 2021

      CRIME NO.804/2020 OF Chittar Police Station , Pathanamthitta


PETITIONER/S:

        1        THOMAS DANIEL,
                 AGED 66 YEARS
                 PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
                 P.O VAKAYAR, KONNI, PATHANAMTHITTA - 686698.

        2        PRABHA THOMAS
                 AGED 61 YEARS
                 PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
                 P.O VAKAYAR, KONNI, PATHANAMTHITTA - 686698.

        3        DR RINU MARIAM THOMAS
                 AGED 35 YEARS
                 PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
                 P.O VAKAYAR, KONNI, PATHANAMTHITTA - 686698.

        4        REBA MARY THOMAS
                 AGED 26 YEARS
                 PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
                 P.O VAKAYAR, KONNI, PATHANAMTHITTA - 686698.

                 BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1        STATE OF KERALA
                 REPRESENTED BY PUBLIC PROSECUTOR,
                 HIGH COURT OF KERALA, ERNAKULAM - 682031.

        2        CENTRAL BUREAU OF INVESTIGATION
                 REPRESENTED BY ITS SUPERINTENDENT OF POLICE,
                 COCHIN - 682017.

                 R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 11.01.2021,
ALONG WITH Bail Appl..341/2021 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
 Bail Appl.No.341 OF 2021 & connected cases

                                         25


                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                      PRESENT

                 THE HONOURABLE MR. JUSTICE ASHOK MENON

     MONDAY, THE 11TH DAY OF JANUARY 2021 / 21TH POUSHA, 1942

                          Bail Appl..No.365 OF 2021

   CRIME NO.847/2020 OF Chittar Police Station , Pathanamthitta


PETITIONER/S:

                 DR.RIA ANN THOMAS
                 AGED 31 YEARS
                 INDHIKATTIL HOUSE, VAKAYAR P.O,
                 KONNI,PATHANAMTHITTA - 686698.

                 BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1        STATE OF KERALA
                 REPRESENTED BY PUBLIC PROSECUTOR,
                 HIGH COURT OF KERALA, ERNAKULAM - 682031.

        2        CENTRAAL BUREAU OF INVESTIGTION COCHIN
                 REPRESENTED BY ITS SUPERINTENDENT OF POLICE
                 KOCHI - 682017.

                 R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
11.01.2021, ALONG WITH Bail Appl..341/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 Bail Appl.No.341 OF 2021 & connected cases

                                         26


                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                      PRESENT

                 THE HONOURABLE MR. JUSTICE ASHOK MENON

     MONDAY, THE 11TH DAY OF JANUARY 2021 / 21TH POUSHA, 1942

                          Bail Appl..No.366 OF 2021

   CRIME NO.857/2020 OF Chittar Police Station , Pathanamthitta


PETITIONER/S:

                 DR.RIA ANN THOMAS,
                 AGED 31 YEARS
                 INDHIKATTIL HOUSE, VAKAYAR P.O,
                 KONNI,PATHANAMTHITTA - 686698.

                 BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1        STATE OF KERALA
                 REPRESENTED BY PUBLIC PROSECUTOR,
                 HIGH COURT OF KERALA, ERNAKULAM - 682031.

        2        CENTRAAL BUREAU OF INVESTIGTION COCHIN
                 REPRESENTED BY ITS SUPERINTENDENT OF POLICE
                 KOCHI - 682017.

                 R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
11.01.2021, ALONG WITH Bail Appl..341/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 Bail Appl.No.341 OF 2021 & connected cases

                                         27


                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                      PRESENT

                 THE HONOURABLE MR. JUSTICE ASHOK MENON

     MONDAY, THE 11TH DAY OF JANUARY 2021 / 21TH POUSHA, 1942

                          Bail Appl..No.367 OF 2021

   CRIME NO.804/2020 OF Chittar Police Station , Pathanamthitta


PETITIONER/S:

                 DR. RIA ANN THOMAS
                 AGED 31 YEARS
                 INDHIKATTIL HOUSE, VAKAYAR P.O., KONNI,
                 PATHANAMTHITTA - 686698.

                 BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1        STATE OF KERALA
                 REPRESENTED BY PUBLIC PROSECUTOR,
                 HIGH COURT OF KERALA, ERNAKULAM - 682031.

        2        CENTRAL BUREAU OF INVESTIGATION
                 REPRESENTED BY ITS SUPERINTENDENT OF POLICE,
                 KOCHI - 682017.

                 R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
11.01.2021, ALONG WITH Bail Appl..341/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 Bail Appl.No.341 OF 2021 & connected cases

                                         28


                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                      PRESENT

                   THE HONOURABLE MR. JUSTICE ASHOK MENON

        MONDAY, THE 11TH DAY OF JANUARY 2021 / 21TH POUSHA, 1942

                           Bail Appl..No.368 OF 2021

      CRIME NO.857/2020 OF Chittar Police Station , Pathanamthitta


PETITIONER/S:

        1        THOMAS DANIEL
                 AGED 66 YEARS
                 INDHIKATTIL HOUSE, VAKAYAR P.O,
                 KONNI,PATHANAMTHITTA - 686698.

        2        PRABHA THOMAS
                 AGED 61 YEARS
                 INDHIKATTIL HOUSE, VAKAYAR P.O,
                 KONNI,PATHANAMTHITTA - 686698.

        3        DR.RINU MARIAM THOMAS
                 AGED 35 YEARS
                 INDHIKATTIL HOUSE, VAKAYAR P.O,
                 KONNI,PATHANAMTHITTA - 686698.

        4        REBA MARY THOMAS
                 AGED 26 YEARS
                 INDHIKATTIL HOUSE, VAKAYAR P.O,
                 KONNI,PATHANAMTHITTA - 686698.

                 BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1        STATE OF KERALA
                 REPRESENTED BY PUBLIC PROSECUTOR,
                 HIGH COURT OF KERALA, ERNAKULAM - 682031.

        2        CENTRAAL BUREAU OF INVESTIGTION COCHIN
                 REPRESENTED BY ITS SUPERINTENDENT OF POLICE
                 KOCHI - 682017.

                 R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 11.01.2021,
ALONG WITH Bail Appl..341/2021 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
 Bail Appl.No.341 OF 2021 & connected cases

                                         29


                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                      PRESENT

                   THE HONOURABLE MR. JUSTICE ASHOK MENON

        MONDAY, THE 11TH DAY OF JANUARY 2021 / 21TH POUSHA, 1942

                           Bail Appl..No.369 OF 2021

      CRIME NO.840/2020 OF Chittar Police Station , Pathanamthitta


PETITIONER/S:

        1        THOMAS DANIEL
                 AGED 66 YEARS
                 PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
                 P.O VAKAYAR, KONNI, PATHANAMTHITTA - 686698.

        2        PRABHA THOMAS
                 AGED 61 YEARS
                 PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
                 P.O VAKAYAR, KONNI, PATHANAMTHITTA - 686698.

        3        DR RINU MARIAM THOMAS
                 AGED 35 YEARS
                 PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
                 P.O VAKAYAR, KONNI, PATHANAMTHITTA - 686698.

        4        REBA MARY THOMAS
                 AGED 26 YEARS
                 PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
                 P.O VAKAYAR, KONNI, PATHANAMTHITTA - 686698.

                 BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1        STATE OF KERALA
                 REPRESENTED BY PUBLIC PROSECUTOR,
                 HIGH COURT OF KERALA, ERNAKULAM - 682031.

        2        CENTRAL BUREAU OF INVESTIGATION
                 REPRESENTED BY ITS SUPERINTENDENT OF POLICE,
                 COCHIN - 682017.

                 R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 11.01.2021,
ALONG WITH Bail Appl..341/2021 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
 Bail Appl.No.341 OF 2021 & connected cases

                                         30


                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                      PRESENT

                 THE HONOURABLE MR. JUSTICE ASHOK MENON

     MONDAY, THE 11TH DAY OF JANUARY 2021 / 21TH POUSHA, 1942

                          Bail Appl..No.370 OF 2021

   CRIME NO.853/2020 OF Chittar Police Station , Pathanamthitta


PETITIONER/S:

                 DR.RIA ANN THOMAS
                 AGED 31 YEARS
                 INDHIKATTIL HOUSE, VAKAYAR P.O,
                 KONNI,PATHANAMTHITTA - 686698.

                 BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1        STATE OF KERALA
                 REPRESENTED BY PUBLIC PROSECUTOR,
                 HIGH COURT OF KERALA, ERNAKULAM - 682031.

        2        CENTRAAL BUREAU OF INVESTIGTION COCHIN
                 REPRESENTED BY ITS SUPERINTENDENT OF POLICE
                 COCHIN - 682017.

                 R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
11.01.2021, ALONG WITH Bail Appl..341/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 Bail Appl.No.341 OF 2021 & connected cases

                                         31


                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                      PRESENT

                   THE HONOURABLE MR. JUSTICE ASHOK MENON

        MONDAY, THE 11TH DAY OF JANUARY 2021 / 21TH POUSHA, 1942

                           Bail Appl..No.371 OF 2021

      CRIME NO.838/2020 OF Chittar Police Station , Pathanamthitta


PETITIONER/S:

        1        THOMAS DANIEL
                 AGED 66 YEARS
                 PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
                 P.O VAKAYAR, KONNI, PATHANAMTHITTA - 686698.

        2        PRABHA THOMAS
                 AGED 61 YEARS
                 PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
                 P.O VAKAYAR, KONNI, PATHANAMTHITTA - 686698.

        3        DR RINU MARIAM THOMAS
                 AGED 35 YEARS
                 PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
                 P.O VAKAYAR, KONNI, PATHANAMTHITTA - 686698.

        4        REBA MARY THOMAS
                 AGED 26 YEARS
                 PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
                 P.O VAKAYAR, KONNI, PATHANAMTHITTA - 686698.

                 BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1        STATE OF KERALA
                 REPRESENTED BY PUBLIC PROSECUTOR,
                 HIGH COURT OF KERALA, ERNAKULAM - 682031.

        2        CENTRAL BUREAU OF INVESTIGATION
                 REPRESENTED BY ITS SUPERINTENDENT OF POLICE,
                 COCHIN - 682017.

                 R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 11.01.2021,
ALONG WITH Bail Appl..341/2021 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
 Bail Appl.No.341 OF 2021 & connected cases

                                         32


                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                      PRESENT

                   THE HONOURABLE MR. JUSTICE ASHOK MENON

        MONDAY, THE 11TH DAY OF JANUARY 2021 / 21TH POUSHA, 1942

                           Bail Appl..No.372 OF 2021

      CRIME NO.853/2020 OF Chittar Police Station , Pathanamthitta


PETITIONER/S:

        1        THOMAS DANIEL
                 AGED 66 YEARS
                 INDHIKATTIL HOUSE,VAKAYAR P.O,
                 KONNI,PATHANAMTHITTA - 686698.

        2        PRABHA THOMAS
                 AGED 61 YEARS
                 INDHIKATTIL HOUSE,VAKAYAR P.O,
                 KONNI,PATHANAMTHITTA - 686698.

        3        DR.RINU MARIAM THOMAS
                 AGED 35 YEARS
                 INDHIKATTIL HOUSE,VAKAYAR P.O,
                 KONNI,PATHANAMTHITTA - 686698.

        4        REBA MARY THOMAS
                 AGED 26 YEARS
                 INDHIKATTIL HOUSE,VAKAYAR P.O,
                 KONNI,PATHANAMTHITTA - 686698.

                 BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1        STATE OF KERALA
                 REPRESENTED BY PUBLIC PROSECUTOR,
                 HIGH COURT OF KERALA, ERNAKULAM - 682031.

        2        CENTRAAL BUREAU OF INVESTIGTION COCHIN
                 REPRESENTED BY ITS SUPERINTENDENT OF POLICE
                 KOCHI - 682017.

                 R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 11.01.2021,
ALONG WITH Bail Appl..341/2021 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
 Bail Appl.No.341 OF 2021 & connected cases

                                         33


                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                      PRESENT

                   THE HONOURABLE MR. JUSTICE ASHOK MENON

        MONDAY, THE 11TH DAY OF JANUARY 2021 / 21TH POUSHA, 1942

                            Bail Appl.No.373 OF 2021

      CRIME NO.856/2020 OF Chittar Police Station , Pathanamthitta


PETITIONER/S:

        1        THOMAS DANIEL
                 AGED 66 YEARS
                 INDHIKATTIL HOUSE,VAKAYAR P.O,
                 KONNI,PATHANAMTHITTA - 686698.

        2        PRABHA THOMAS
                 AGED 61 YEARS
                 INDHIKATTIL HOUSE,VAKAYAR P.O,
                 KONNI,PATHANAMTHITTA - 686698.

        3        DR.RINU MARIAM THOMAS
                 AGED 35 YEARS
                 INDHIKATTIL HOUSE,VAKAYAR P.O,
                 KONNI,PATHANAMTHITTA - 686698.

        4        REBA MARY THOMAS
                 AGED 26 YEARS
                 INDHIKATTIL HOUSE,VAKAYAR P.O,
                 KONNI,PATHANAMTHITTA - 686698.

                 BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1        STATE OF KERALA
                 REPRESENTED BY PUBLIC PROSECUTOR,
                 HIGH COURT OF KERALA, ERNAKULAM - 682031.

        2        CENTRAAL BUREAU OF INVESTIGTION COCHIN
                 REPRESENTED BY ITS SUPERINTENDENT OF POLICE
                 KOCHI - 682017.

                 R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 11.01.2021,
ALONG WITH Bail Appl..341/2021 AND CONNECTED CASES, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
 Bail Appl.No.341 OF 2021 & connected cases

                                         34


                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                      PRESENT

                 THE HONOURABLE MR. JUSTICE ASHOK MENON

     MONDAY, THE 11TH DAY OF JANUARY 2021 / 21TH POUSHA, 1942

                          Bail Appl..No.374 OF 2021

   CRIME NO.838/2020 OF Chittar Police Station , Pathanamthitta


PETITIONER/S:

                 DR. RIA ANN THOMAS
                 AGED 31 YEARS
                 INDHIKATTIL HOUSE, VAKAYAR P.O., KONNI,
                 PATHANAMTHITTA - 686698.

                 BY ADV. SRI.C.S.MANU

RESPONDENT/S:

        1        STATE OF KERALA
                 REPRESENTED BY PUBLIC PROSECUTOR,
                 HIGH COURT OF KERALA, ERNAKULAM - 682031.

        2        CENTRAL BUREAU OF INVESTIGATION
                 REPRESENTED BY ITS SUPERINTENDENT OF POLICE,
                 KOCHI - 682017.

                 R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
11.01.2021, ALONG WITH Bail Appl..341/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 Bail Appl.No.341 OF 2021 & connected cases

                                         35




                               COMMON ORDER

[ Bail Appl..341/2021, Bail Appl..342/2021, Bail Appl..343/2021, Bail Appl..344/2021, Bail Appl..345/2021, Bail Appl..346/2021, Bail Appl..347/2021, Bail Appl..348/2021, Bail Appl..349/2021, Bail Appl..350/2021, Bail Appl..351/2021, Bail Appl..352/2021, Bail Appl..353/2021, Bail Appl..354/2021, Bail Appl..355/2021, Bail Appl..356/2021, Bail Appl..357/2021, Bail Appl..358/2021, Bail Appl..359/2021, Bail Appl..360/2021, Bail Appl..361/2021, Bail Appl..362/2021, Bail Appl..363/2021, Bail Appl..364/2021, Bail Appl..365/2021, Bail Appl..366/2021, Bail Appl..367/2021, Bail Appl..368/2021, Bail Appl..369/2021, Bail Appl..370/2021, Bail Appl..371/2021, Bail Appl..372/2021, Bail Appl..373/2021, Bail Appl..374/2021 ] Dated this the 11th day of January 2021 These are applications seeking regular bail filed under Section 439 of the Cr.P.C.

2. The applicants in Bail Appl.Nos.341/2021, 346/2021, 347/2021, 349/2021, 350/2021, 351/2021, 352/2021, 353/2021, 356/2021, 358/2021, 364/2021, 368/2021, 369/2021, 371/2021, 372/2021 and 373/2021 are accused Nos.1 to 4; while the applicant in all the other cases is accused No.5 in the crimes referred to Bail Appl.No.341 OF 2021 & connected cases 36 above. The accused are facing accusations for offences punishable under Sections 406 and 420 read with Section 34 of the I.P.C.; under Section 5 of the Kerala Protection of Interest of Depositors in Financial Establishments Act, 2013 (Act 7 of 2015); under Sections 3, 21(2)(3) and 5 read with Sections 23 and 25(1) of Banning of Unregulated Deposits Schemes Act, 2019; under Section 45(s) of the Reserve Bank of India Act, 1934; under Sections 17 and 18 of Kerala Money Lenders Act, 1958 and Section 5 of Protection of Interests of Depositors in Financial Institutions Act, 2013 (Act 7 of 2015).

3. The first accused is the Managing Director/ Managing Partner of the institutions named M/s.Popular Finance and its sister concerns. The second accused, Prabha Thomas, is his wife, while accused Nos.3 to 5 are their daughters. They are all partners/directors of the institutions conducted by 1st accused in different names. The allegation against the accused persons is that they had collected money from various persons dishonestly inducing them to deliver the money on Bail Appl.No.341 OF 2021 & connected cases 37 account of returning the same with very high interests and accordingly, the money was deposited by the persons in the different institutions belonging to the accused, namely M/s.Popular Finance, M/s.Popular Marine Products, M/s.Marirani Trading LLP, etc. Promises were given to the depositors that their amounts would be doubled in seven years. However, the depositors were not given the money and cheated. The accused also committed violation of the various provisions of the Acts stated above.

4. The applicants state that the allegations are not true and that they did not induce the depositors to deposit money with the intention to misappropriate the amounts. But because of the pandemic situation, they were not able to return the money, when all the depositors demanded the return of their money. The money received from the depositors are deposited in the various establishments which are making a profit and the money received could not be left to lie idle and that is why it was deposited in profit-making firms and Companies. Only then would the accused be able to return their money with the promised interests. Bail Appl.No.341 OF 2021 & connected cases 38

5. The applicants were arrested on different dates. There are a number of cases registered against them. In some of the cases, they had already completed the statutory period of 90 days and have been granted statutory bail. In yet other cases, they are yet to complete the statutory period. But they have been granted regular bail by the jurisdictional court.

6. As per the order of this Court, the investigation in all the cases concerning the accused persons were ordered to be transferred to the Central Bureau of Investigation. Accordingly, the CBI has taken control of the investigation. It is submitted by the learned Standing Counsel appearing for the CBI that the CBI is making an application before the court which directed registration of separate FIRs in each of the complaints received against the accused to consolidate all the complaints together and to file a single FIR against the accused before the CBI Court. While directing the investigation to be conducted by the CBI, this Court had directed the Special Court constituted for trying offences registered by the CBI in the Bail Appl.No.341 OF 2021 & connected cases 39 Special Court. However, the FIR is yet to be filed and it is likely that it may be delayed. The learned Counsel appearing for the applicants therefore, seeks bail on the premise that the applicants have all been subjected to custodial interrogation in the different cases. All the documents have been seized, and therefore, there is no possibility of the applicants being subjected to custodial interrogation again. They are willing to cooperate with the investigation. In matters where they have been granted bail, they are directed to surrender their passports and conditions have been imposed directing them not to tamper with evidence and also directed them to appear before the investigating officer to cooperate with the investigation. It is submitted that the applicants are willing to abide by any condition that may be imposed by this Court.

7. Under the above circumstances, I find that further incarceration of the applicants may not be required. However, some more FIRs are yet to be registered against the applicants in consequence of the Bail Appl.No.341 OF 2021 & connected cases 40 receipt of further complaints against them by depositors who have not yet filed any complaint. In those cases, the applicants could be arrested and also be subjected to custodial interrogation, if so required by the CBI. In the pending cases in which the applicants have filed the aforesaid applications, I find that there is no need to detain them for any reason.

In the result, the bail applications are all allowed and the applicants are directed to be released on bail on the execution of a bond for Rs.5,00,000/- (Rupees five lakhs only) each in each of the cases, with two solvent sureties each for the like amount to the satisfaction of the jurisdictional court, which had remanded them, and in case, the matters are transferred to the CBI Court, the same bail bond shall continue. The granting of bail will also be on the following further conditions:

(i) They shall appear before the investigating officer as and when called for and cooperate with the investigation;

Bail Appl.No.341 OF 2021 & connected cases 41

(ii) They shall not tamper with evidence or intimidate or influence the witnesses;

(iii) They shall surrender their passports before the jurisdictional court; and

(iv) They shall not get involved in any similar offence during the currency of the bail. In case of breach of any of the above bail conditions, the prosecution is at liberty to approach the jurisdictional court for cancellation of the bail.




                                                    ASHOK MENON

dkr                                                      JUDGE