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[Cites 0, Cited by 0] [Section 457(2)] [Section 457] [Entire Act]

Bombay Presidency - Subsection

Section 457(2)(j) in The Bombay Provincial Municipal Corporations Act, 1949

(j)any other matter relating to the proceedings of the Corporation, a Committee or a sub-committee, the holding and regulation of meetings, the conduct of debate, the inspection of minute-books and the supply of copies of minutes to councillors or other persons on payment of fees or otherwise.