Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Gujarat - Section Section 448 in Gujarat High Court Rules, 1993 448. Meaning of expression, "recognised clerk". - The expression "recognized clerk" means a clerk employed by an Advocate and permitted to have access to the High Court and the Courts subordinate thereto which his employer is authorized to practice and to the offices attached thereto.
