Section 8(2)(iii) in The Coir Industry Act, 1953

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Union of India - Subsection

Section 8(2)(iii) in The Coir Industry Act, 1953

(iii)five other members elected by the members of the Board, from among themselves of whom not more than two shall be Government officials and one shall be from among the members representing persons engaged in the production of husks, coir and coir yarn and in the manufacture of coir products.

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Union of India - Subsection

Section 8(2)(iii) in The Coir Industry Act, 1953