Bombay High Court
Kolhapur Dist. Chemist Association ... vs All India Council For Technical ... on 18 June, 2019
Bench: S.C. Dharmadhikari, G.S. Patel
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION STAMP NO. 15058 OF 2019
Kolhapur Dist. Chemist Association Through Its ....Petitioner
President / Secretary And Anr.
V/S
All India Council For Technical Education ....Respondent
Through Its Chairman / Member Secty. And Ors.
Mr Mihir Desai Sr. Cl a/w Prashant Bhavake For petitioner Abhijeet A. Joshi R.no. 1 And 2 Mrs A.A.Purav Asstt.Government Pleader Writ Cell Resp No. 3 To 4 CORAM : S.C. DHARMADHIKARI & G.S. PATEL, JJ DATE : 18th June, 2019 P.C. :
Stand over to 20/06/2019.
( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 18/06/2019 ::: Downloaded on - 19/06/2019 04:14:18 :::