Section 2(2) in Tamil Nadu Electricity Regulatory Commission (Licensing) Regulations, 2005
(2)Words or expressions occurring in these Regulations and not defined herein but defined in the Electricity Act, 2003 (Act 36 of 2003) or in any other Regulations published by the Commission, shall bear the same meanings assigned to them respectively in the Act and such other Regulations, and as defined and understood in the engineering and commercial circles.
