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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Haryana - Subsection

Section 3(2) in Haryana Service of Engineers, Group A, Public Works (Buildings and Roads) Department Act, 2010

(2)The officers of Civil, Electrical and Mechanical cadres Shall be posted or appointed only against the respective posts in their cadre.Explanation. - Once an officer has been appointed as member of the Service, his promotion within the Service from one rank to another shall be regarded as promotion within the same cadre.