Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Kerala High Court

M/S Auxin Systems vs M/S Rashi Peripherals (Private ... on 3 December, 2025

Author: C.S.Dias

Bench: C.S.Dias

CRL.MC NO. 9876 OF 2023            1                    2025:KER:93708

                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

                   THE HONOURABLE MR.JUSTICE C.S.DIAS

  WEDNESDAY, THE 3RD DAY OF DECEMBER 2025 / 12TH AGRAHAYANA, 1947

                        CRL.MC NO. 9876 OF 2023

        AGAINST THE ORDER/JUDGMENT DATED 27.10.2023 IN Crl.A NO.211

OF 2023 OF ADDITIONAL DISTRICT COURT & SESSIONS COURT - VIII/,

ERNAKULAM / IV ADDITIONAL MACT/RENT CONTROL APPELLATE AUTHORITY,

ERNAKULAM

PETITIONER/S:

    1       M/S AUXIN SYSTEMS,
            G-23, ADITHYA, FIRST CROSS ROAD, PANAMPILLY NAGAR,
            KOCHIN - 682036 HAVING HEAD OFFICE AT THRISSUR, T
            C/25/822, DIVYASREE, OPPOSITE: CITY HOUSE, MACHINGAL
            LANE, M.G. ROAD, THRISSUR - REPRESENTED BY ITS MANAGING
            PARTNER MRS. AGNES GEORGE, PIN - 680001

    2       MRS. AGNES GEORGE,
            MANAGING PARTNER, M/S AUXIN SYSTEMS, RESIDING AT
            CHIRAKEKKARAN HOUSE, SEA BIRD, ME 44/MYTHRI NAGAR,
            OPPOSITE D.P.O, PALAKKAD CITY, PALAKKAD -, PIN - 678014


            BY ADV SRI.R.DIVAKARAN


RESPONDENT/S:

    1       M/S RASHI PERIPHERALS (PRIVATE LIMITED)
            HAVING REGISTERED OFFICE AT MUMBAI, ARISTO HOUSE, 5TH
            FLOOR CORNER OF TELLI GALLI, ANDERI EAST, MUMBAI -
            40006, HAVING BUSINESS OFFICE AT KERALA RAVIPURAM
            BRANCH, DOOR O. 39/6179 & 6180. CEARS TOWERS, ALAPATT
            CROSS ROAD, KOCHI - , REPRESENTED BY POWER OF ATTORNEY
            HOLDER MR. M. MUKUNDAN, S/O LATE SIVARAMA MENON, AGED
            68 YEARS, MANGER, RASHI PERIPHERALS PRIVATE LIMITED,
            RAVIPURAM BRANCH, ERNAKULAM, PIN - 682015

    2       MR. AMBIKESHAN,
 CRL.MC NO. 9876 OF 2023         2                  2025:KER:93708

          PARTNER, M/S AUXIN SYSTEMS, RESIDING AT PUNNAPPULLY
          HOUSE, KANJANY P.O., THRISSUR, PIN - 686012

    3     MRS. TINTTU,
          PARTNER M/S AUXIN SYSTEMS, RESIDING AT PUNNAPPULLY
          HOUSE, KANJANY P.O., THRISSUR -, PIN - 686012

    4     STATE OF KERALA,
          REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA,
          ERNAKULAM, PIN - 682031


          BY ADV SMT.MERIL MUTHU P.JOHN

          PP.SRI.M.P.PRASANTH


     THIS CRIMINAL MISC. CASE HAVING COME UP FOR ADMISSION ON
03.12.2025, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 CRL.MC NO. 9876 OF 2023            3                    2025:KER:93708

                              C.S.DIAS, J.
                  ---------------------------------------
                   CRL.MC NO. 9876 OF 2023
          ------------------------------------------------------
         Dated this the 3rd day of December, 2025

                                ORDER

The learned counsel for the petitioners submits that the Crl.M.C may be dismissed as not pressed.

Recording the above submission, the Crl.M.C is dismissed as not pressed.

Sd/-

C.S.DIAS,JUDGE SCB/03.12.25.

CRL.MC NO. 9876 OF 2023 4 2025:KER:93708 APPENDIX OF CRL.MC NO. 9876 OF 2023 PETITIONER ANNEXURES Annexure A1 THE COPY OF THE JUDGMENT OF THE JUDICIAL FIRST CLASS MAGISTRATE COURT (N.I. ACT), ERNAKULAM IN C.C. NO. 2176/2018 DATED 11.07.2023 Annexure A2 THE TRUE COPY OF THE STAY PETITION FILED BY THE PETITIONER IN CRIMINAL APPEAL NO. 211/2023 BEFORE THE HONOURABLE SESSIONS COURT, ERNAKULAM Annexure A3 THE TRUE COPY OF THE ORDER IN CRIMINAL M.P. NO. 2321/2023 IN CRIMINAL APPEAL NO. 211/2023 DATED 12.06.2023 OF THE HONOURABLE SESSIONS COURT, ERNAKULAM Annexure A4 THE TRUE COPY OF THE ORDER DATED 14.08.2023 IN CRL.MP NO. 3321/2023 OF THE HONOURABLE SESSIONS COURT, ERNAKULAM Annexure A5 THE CERTIFIED COPY OF THE ORDER IN CRIMINAL MP NO. 4351/2023 IN CRIMINAL APPEAL NO. 211/2023 DATED 27.10.2023