Kerala High Court
M/S Auxin Systems vs M/S Rashi Peripherals (Private ... on 3 December, 2025
Author: C.S.Dias
Bench: C.S.Dias
CRL.MC NO. 9876 OF 2023 1 2025:KER:93708
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE C.S.DIAS
WEDNESDAY, THE 3RD DAY OF DECEMBER 2025 / 12TH AGRAHAYANA, 1947
CRL.MC NO. 9876 OF 2023
AGAINST THE ORDER/JUDGMENT DATED 27.10.2023 IN Crl.A NO.211
OF 2023 OF ADDITIONAL DISTRICT COURT & SESSIONS COURT - VIII/,
ERNAKULAM / IV ADDITIONAL MACT/RENT CONTROL APPELLATE AUTHORITY,
ERNAKULAM
PETITIONER/S:
1 M/S AUXIN SYSTEMS,
G-23, ADITHYA, FIRST CROSS ROAD, PANAMPILLY NAGAR,
KOCHIN - 682036 HAVING HEAD OFFICE AT THRISSUR, T
C/25/822, DIVYASREE, OPPOSITE: CITY HOUSE, MACHINGAL
LANE, M.G. ROAD, THRISSUR - REPRESENTED BY ITS MANAGING
PARTNER MRS. AGNES GEORGE, PIN - 680001
2 MRS. AGNES GEORGE,
MANAGING PARTNER, M/S AUXIN SYSTEMS, RESIDING AT
CHIRAKEKKARAN HOUSE, SEA BIRD, ME 44/MYTHRI NAGAR,
OPPOSITE D.P.O, PALAKKAD CITY, PALAKKAD -, PIN - 678014
BY ADV SRI.R.DIVAKARAN
RESPONDENT/S:
1 M/S RASHI PERIPHERALS (PRIVATE LIMITED)
HAVING REGISTERED OFFICE AT MUMBAI, ARISTO HOUSE, 5TH
FLOOR CORNER OF TELLI GALLI, ANDERI EAST, MUMBAI -
40006, HAVING BUSINESS OFFICE AT KERALA RAVIPURAM
BRANCH, DOOR O. 39/6179 & 6180. CEARS TOWERS, ALAPATT
CROSS ROAD, KOCHI - , REPRESENTED BY POWER OF ATTORNEY
HOLDER MR. M. MUKUNDAN, S/O LATE SIVARAMA MENON, AGED
68 YEARS, MANGER, RASHI PERIPHERALS PRIVATE LIMITED,
RAVIPURAM BRANCH, ERNAKULAM, PIN - 682015
2 MR. AMBIKESHAN,
CRL.MC NO. 9876 OF 2023 2 2025:KER:93708
PARTNER, M/S AUXIN SYSTEMS, RESIDING AT PUNNAPPULLY
HOUSE, KANJANY P.O., THRISSUR, PIN - 686012
3 MRS. TINTTU,
PARTNER M/S AUXIN SYSTEMS, RESIDING AT PUNNAPPULLY
HOUSE, KANJANY P.O., THRISSUR -, PIN - 686012
4 STATE OF KERALA,
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA,
ERNAKULAM, PIN - 682031
BY ADV SMT.MERIL MUTHU P.JOHN
PP.SRI.M.P.PRASANTH
THIS CRIMINAL MISC. CASE HAVING COME UP FOR ADMISSION ON
03.12.2025, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
CRL.MC NO. 9876 OF 2023 3 2025:KER:93708
C.S.DIAS, J.
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CRL.MC NO. 9876 OF 2023
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Dated this the 3rd day of December, 2025
ORDER
The learned counsel for the petitioners submits that the Crl.M.C may be dismissed as not pressed.
Recording the above submission, the Crl.M.C is dismissed as not pressed.
Sd/-
C.S.DIAS,JUDGE SCB/03.12.25.
CRL.MC NO. 9876 OF 2023 4 2025:KER:93708 APPENDIX OF CRL.MC NO. 9876 OF 2023 PETITIONER ANNEXURES Annexure A1 THE COPY OF THE JUDGMENT OF THE JUDICIAL FIRST CLASS MAGISTRATE COURT (N.I. ACT), ERNAKULAM IN C.C. NO. 2176/2018 DATED 11.07.2023 Annexure A2 THE TRUE COPY OF THE STAY PETITION FILED BY THE PETITIONER IN CRIMINAL APPEAL NO. 211/2023 BEFORE THE HONOURABLE SESSIONS COURT, ERNAKULAM Annexure A3 THE TRUE COPY OF THE ORDER IN CRIMINAL M.P. NO. 2321/2023 IN CRIMINAL APPEAL NO. 211/2023 DATED 12.06.2023 OF THE HONOURABLE SESSIONS COURT, ERNAKULAM Annexure A4 THE TRUE COPY OF THE ORDER DATED 14.08.2023 IN CRL.MP NO. 3321/2023 OF THE HONOURABLE SESSIONS COURT, ERNAKULAM Annexure A5 THE CERTIFIED COPY OF THE ORDER IN CRIMINAL MP NO. 4351/2023 IN CRIMINAL APPEAL NO. 211/2023 DATED 27.10.2023