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State of Madhya Pradesh - Section

Section 22 in The M.P. Vishesh Sashastra Bal Adhiniyam, 1968

22. Attempts.

- Any officer of the Special Armed Force who attempts to commit an offence punishable under this Act, or to cause such an offence to be committed and in such attempts does any act towards the commission of the offence, may be punished with the punishment provided in this Act for such offence.