Central Administrative Tribunal - Delhi
Sheema Bai vs Ashim Khurana &Amp; Ors on 14 May, 2018
Central Administrative Tribunal
Principal Bench
C.P.No.538/2017
In
OA No.2593/2016
New Delhi this the 14th day of May, 2018
Hon'ble Sh. Raj Vir Sharma , Member (J)
Hon'ble Ms. Praveen Mahajan, Member (A)
Ms. Sheema Bai,
D/o Sh. Rohtash Singh,
R/o H.No.1215 Sector-3(2),
Rewari, Haryana-123401. .... Petitioner
(By Advocate: Sh. Ajesh Luthra)
Versus
1. Sh. Ashim Khurana
Chairman,
Staff Selection Commission
Northern Region Blcok No.12,
CGO Complex Lodhi Road,
New Delhi-110003.
2. Shri Vilas S.Burde
Regional Director
Staff Selection Commission
(Northern Region),
Block No.12, CGO Complex,
Lodhi Road,
New Delhi-1100504. .... Respondents
(By Advocate : Sh. Hanu Bhaskar )
By Hon'ble Mr.Raj Vir Sharma, Member(J)
ORDER (ORAL)
Sh. Ajesh Luthra, learned counsel for the applicant submitted that appointment has been given to the applicant. Therefore, this CP is now dismissed as infructuous. Notices issued to the respondents are discharged.
(Praveen Mahajan) (Raj Vir Sharma)
Member (A) Member (J)
/sarita/