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[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(xii) in The University Grants Commission (Disqualification, Retirement and Conditions of Service of Members) Rules, 1956

(xii)The term of office of a member appointed under clause (c) of sub-section (2) of section 5 shall come to an end as soon as he is appointed to any post under the Central Government or any State Government or is appointed the Vice-Chancellor of any University.