Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 65 in The Maharashtra Stamp Act, 1958 65. [Jurisdiction to try offences.] - Deleted by Maharashtra 27 of 1985, section 44, (w.e.f. 10-12-1985)
