Bombay High Court
Shivjai Ramchandra Shinde And Anr vs Union Of India And 4 Ors on 21 April, 2023
Author: Sandeep V. Marne
Bench: S. V. Gangapurwala, Sandeep V. Marne
26-WPL.38815.2022++
jvs
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION (L) NO. 38815 OF 2022
Praveen Mithal } Petitioner
Versus
Union of India & Ors. } Respondents
WITH
WRIT PETITION NO. 649 OF 2021
Mahesh Kuma Pandey & Anr. } Petitioners
Versus
Small Industries Development }
Bank of India } Respondent
WITH
WRIT PETITION NO. 3576 OF 2018
Shivaji Ramchandra Shinde }
& Anr. } Petitioners
Versus
Union of India & Ors. } Respondents
WITH
CONTEMPT PETITION NO. 94 OF 2018
Shivaji Ramchandra Shinde }
& Anr. } Petitioners
Versus
Mohammed Mustafa & Ors. } Respondents
WITH
INTERIM APPLICATION (L) NO. 22439 OF 2021
AND
INTERIM APPLICATION (L) NO. 28814 OF 2021
IN
WRIT PETITION NO. 3576 OF 2018
Deepak Kharat } Applicant
In the matter between
Shivaji Ramchandra Shinde }
& Anr. } Petitioners
Versus
Union of India & Ors. } Respondents
1
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26-WPL.38815.2022++
WITH
WRIT PETITION NO. 951 OF 2019
Prashanth Samalla & Ors. } Petitioners
Versus
Union of India & Ors. } Respondents
WITH
INTERIM APPLICATION (L) NO. 36296 OF 2022
IN
WRIT PETITION 951 OF 2019
Praveen Mithal & Ors. } Applicant
In the matter between
Prashanth Samalla & Ors. } Petitioners
Versus
Union of India & Ors. } Respondents
WITH
CONTEMPT PETITION (L) NO. 43 OF 2019
Parshanth Samalla & Ors. } Petitioners
Versus
Mohammed Mustafa Chairman }
& Director (SIDBI) & Ors. } Respondents
WITH
INTERIM APPLICATION (L) NO. 29829 OF 2021
IN
INTERIM APPLICATION (L) NO. 22439 OF 2021
IN
WRIT PETITION NO. 3576 OF 2018
Maneesh Kumar Pandey & Anr. } Applicant
In the matter between
Shivaji Ramchandra Shinde }
& Anr. } Petitioners
Versus
Union of India & Ors. } Respondents
Mr. Vaibhav Joglekar, Senior Advocate with
Adv. Siddh Vidya & Adv. Shalaka i/b. Siddh
Vidya & Associates for the petitioner in
WPL/38815/2022.
Mr. Aakanksha Luhach i/b. MZM Legal LLP
for the petitioner in WP/649/2021.
2
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26-WPL.38815.2022++
Mr. Ramesh Ramamurthy with Mr.Saikumar
Ramamurthy, Ms. Kavita Anchan, Ms. Seema
Sorte, Mr. Akhilesh Deshmukh and
Mr.Karthik Pillai for the petitioners in
WP/3576/2018, CONPW/94/2018, WP/951/
2019 & CONPWL/43/2019.
Mr. S. U. Kamdar, Senior Advocate with Ms.
Shuchita Choudhary, Ms. Manasa
Ramakrishna and Mr. Vihit Shah i/b. Cyril
Amarchand Mangaldas for respondent no. 2.
CORAM: S. V. GANGAPURWALA, Act.CJ.&
SANDEEP V. MARNE, J.
DATE: APRIL 21, 2023 P.C.:
1. The learned advocate for the petitioners seeks time.
2. Stand over to 27th June 2023. The interim order passed earlier to continue till then.
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