Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 35 in Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Rules, 1962 35. [G. 0. Ms. No. 77/88, Revenue, dated the 24th March 1988]
