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General Manager Northern Railways Thr. ... vs Ved Prakash on 9 July, 2018

Bench: Ranjan Gogoi, R. Banumathi, Navin Sinha

     ITEM NO.13                           COURT NO.2                 SECTION XIV

                                S U P R E M E C O U R T O F     I N D I A
                                        RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 19220/2018

     (Arising out of impugned final judgment and order dated 20-10-2016
     in RFA No. 419/2011, RFA No. 420/2011, RFA No. 421/2011, RFA No.
     422/2011, RFA No. 423/2011, RFA No. 424/2011, RFA No. 425/2011, RFA
     No. 426/2011, RFA No. 427/2011, RFA No. 428/2011, RFA No. 429/2011,
     RFA No. 431/2011, RFA No. 432/2011, RFA No. 433/2011, RFA No.
     434/2011, CO No. 994/2012 passed by the High Court Of Himachal
     Pradesh At Shimla)

     GENERAL MANAGER,
     NORTHERN RAILWAYS                                              Petitioner(s)

                                                 VERSUS

     VED PRAKASH & ORS. ETC.ETC.                                     Respondent(s)

     (FOR ADMISSION and I.R. and IA No.83033/2018-CONDONATION OF DELAY
     IN FILING )

     Date : 09-07-2018 These petitions were called on for hearing today.

     CORAM :
                          HON'BLE MR. JUSTICE RANJAN GOGOI
                          HON'BLE MRS. JUSTICE R. BANUMATHI
                          HON'BLE MR. JUSTICE NAVIN SINHA

     For Petitioner(s)              Mr. Sandeep Sethi, ASG
                                    Mr. Anmol Chandan, Adv.
                                    Mr. Raj Bahadur, Adv.
                                    Ms. Prerna Priyadarshini, Adv.
                                    Mrs. Anil Katiyar, AOR

     For Respondent(s)

                           UPON hearing the counsel the Court made the following
                                              O R D E R

Heard the learned counsel for the petitioner and perused the relevant material.

Delay condoned.

Issue notice.

Tag with Diary No.30328 of 2017. 17:23:15 IST Reason:

(NEETU KHAJURIA) (ASHA SONI) COURT MASTER BRANCH OFFICER