Section 4(3) in The Rajasthan Private Universities Act, 2005
(3)The State Government, on receipt of the proposal and the project report for establishment of a university, shall constitute a committee consisting of such members as may be specified by it, out of whom at least one shall be an expert, to examine the proposal and the project report.Explanation.- In this sub-section the expression "expert" means an academician of prominence in the respective field of higher education.
