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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Gujarat - Subsection

Section 23(5) in Right of Children to Free and Compulsory Education Rules, 2012

(5)The GCERT shall design or get designed, developmental^ appropriate evaluations, which shall be administered by school teachers in all elementary schools to provide, once in a year, reliable feedback about children's performance.