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State of Punjab - Section

Section 24 in Punjab Regional and Town Planning and Development (General) Rules, 1995

24. Form and manner of publication of notice of draft Regional Plan under section 63.

- A public notice in Form I-A stating the fact that the draft Regional Plan of a planning area or a part thereof, as the case may be, has been prepared indicating therein clearly the boundaries of such planning area shall be published in the Official Gazette of the Government of Punjab and also in two newspapers in circulation in the planning area, one of which shall be of the offical language of the state, by the Designated Planning Agency, for inviting objections and suggestions within ninty days from the date of publication of the notice. (Sections 63(1) and 180(2)(t).)