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[Cites 0, Cited by 3] [Entire Act]

State of Uttar Pradesh - Section

Section 18 in The U.P. General Clauses Act, 1904

18. Successors. -

In any [Uttar Pradesh] [Ibid.] Act, it shall be sufficient for the purpose of indicating the relation of a law to the successors of any functionaries or of corporations having perpetual succession, to express it relation to the functionaries or corporations.