Section 101(2)(a) in The M.P. Griha Nirman Mandal Adhiniyam, 1972

[Cites 0, Cited by 0] [Section 101(2)] [Section 101] [Entire Act]

(a)all properties, funds and dues which are vested in or realizable by the Board shall vest in and be realizable by the State Government; and

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