Himachal Pradesh High Court
H.P. Baseball Association vs Union Of India & Ors on 8 December, 2022
Bench: Tarlok Singh Chauhan, Virender Singh
IN THE HIGH COURT OF HIMACHAL PRADESH AT SHIMLA
CWP No.4811 of 2020
Decided on 8th December, 2022
H.P. Baseball Association ...Petitioner
Versus
.
Union of India & Ors. ...Respondents
Coarm
Hon'ble Mr. Justice Tarlok Singh Chauhan, Judge
Hon'ble Mr. Justice Virender Singh, Judge
1Whether approved for reporting?
For the petitioner: None.
For the respondents: Mr. Balram Sharma, DSGI, for
respondent No.1.
Mr. Tara Singh Chauhan, Advocate,
for respondent Nos. 2 and 3.
Tarlok Singh Chauhan, Judge (Oral)
Despite repeated calls, none has put in appearance on behalf of the petitioner. Therefore, this Court has left with no other option, but to dismiss the instant petition in default so also the pending application(s), if any. Ordered accordingly.
(Tarlok Singh Chauhan) Judge (Virender Singh) Judge December 08, 2022 (Vinod) ::: Downloaded on - 08/12/2022 20:38:09 :::CIS