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Himachal Pradesh High Court

H.P. Baseball Association vs Union Of India & Ors on 8 December, 2022

Bench: Tarlok Singh Chauhan, Virender Singh

        IN THE   HIGH COURT OF HIMACHAL PRADESH AT SHIMLA
                                                 CWP No.4811 of 2020
                                         Decided on 8th December, 2022
    H.P. Baseball Association                              ...Petitioner

    Versus




                                                            .

    Union of India & Ors.                                       ...Respondents

    Coarm





    Hon'ble Mr. Justice Tarlok Singh Chauhan, Judge

    Hon'ble Mr. Justice Virender Singh, Judge

    1Whether approved for reporting?





    For the petitioner:            None.

    For the respondents:           Mr. Balram Sharma, DSGI, for
                                   respondent No.1.


                                   Mr. Tara Singh Chauhan, Advocate,
                                   for respondent Nos. 2 and 3.


    Tarlok Singh Chauhan, Judge (Oral)

Despite repeated calls, none has put in appearance on behalf of the petitioner. Therefore, this Court has left with no other option, but to dismiss the instant petition in default so also the pending application(s), if any. Ordered accordingly.

(Tarlok Singh Chauhan) Judge (Virender Singh) Judge December 08, 2022 (Vinod) ::: Downloaded on - 08/12/2022 20:38:09 :::CIS