Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6EA] [Entire Act] Union of India - Subsection Section 6EA(11) in Income Tax Rules, 1962 (11)the pressure on the liquidity leading to non-payment of wages to workers or statutory dues or rents of office and factory premises;