Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 1001(1)] [Section 1001] [Entire Act]

State of Uttar Pradesh - Subsection

Section 1001(1)(ii) in Rules under the United Provinces Excise Act, 1910

(ii)Licences in Form I.D. 14-A for the retail vend of Bhang are granted under the auction system.