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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(g) in Baroda Rajasthan Kshetriya Gramin Bank (Employees') Pension Regulations, 2018

(g)"competent authority" shall have the same meaning as assigned to it in the Baroda Rajasthan Kshetriya Gramin Bank (Officers and Employees) Service Regulations, 2010;