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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(25) in The Anna University of Technology, Madurai Act, 2010

(25)"University Assistant Professor", "University Associate Professor" or "University Professor" means a an Assistant Professor, Associate Professor or Professor, respectively appointed or deemed to be appointed as such by the University in the University departments, colleges and centres;