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[Cites 0, Cited by 0] [Section 59(3)] [Section 59] [Entire Act]

State of Madhya Pradesh - Subsection

Section 59(3)(c) in The Chit Funds (Madhya Pradesh) Rules, 1984

(c)set forth concisely and under distinct heads the grounds of objections to the order appealed against with a memorandum of evidence;