Supreme Court - Daily Orders
Commissioner Of Income Tax Ii Jaipur vs M/S Rama Ajit Builders And Developers on 4 May, 2018
Bench: Abhay Manohar Sapre, A.M. Khanwilkar
ITEM NO.17 COURT NO.12 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 13505/2018
(Arising out of impugned final judgment and order dated 19-05-2017
in DBITA No. 30/2013 passed by the High Court Of Judicature For
Rajasthan At Jaipur)
COMMISSIONER OF INCOME TAX II JAIPUR Petitioner(s)
VERSUS
M/S RAMA AJIT BUILDERS AND DEVELOPERS Respondent(s)
(FOR ADMISSION and I.R. and IA No.60488/2018-CONDONATION OF DELAY
IN FILING and IA No.60490/2018-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
Date : 04-05-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
HON'BLE MR. JUSTICE A.M. KHANWILKAR
For Petitioner(s)
Mr. Tushar Mehta, ASG
Mr. K. Radhakrishna, Sr. Adv.
Mr. D.L. Chidananda, Adv.
Mr. Nikhil Rohatgi, Adv .
Mr. Shashank Khurana, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue Notice.
Tag with SLP(c) No.9146/2018.
Signature Not Verified Digitally signed by SONALI SAUND Date: 2018.05.08(SONALI SAUND) 10:16:24 IST Reason: (TAPAN KUMAR CHAKRABORTY) SENIOR PERSONAL ASSISTANT COURT MASTER