Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 154] [Entire Act] State of West Bengal - Subsection Section 154(h) in Police Regulations, Calcutta, 1968 (h)Entries in the General Diary concerning the arrival and departure of men for duty need not contain the names of the personnel as these names will be found in the Duty Register.
