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[Cites 0, Cited by 1] [Section 41] [Entire Act]

State of Tamilnadu - Subsection

Section 41(2) in Tamil Nadu Societies Registration Act, 1975

(2)A registered society may, when passing the special resolution referred to in sub-section (1), appoint a special committee consisting of such number of members as may be specified in the resolution for winding-up the affairs of the registered society.