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Union of India - Section

Section 3The in The Trade Marks Rules, 2002

3The.

change of address was ordered by4 .......................on the............................. day of ................20...............Anofficially certified copy of the order is enclosed herewith.Acopy of this request has been served on the registered proprietor /UserAllcommunications relating to this application may be sent to the followingaddress in India:-Datedthis ........day of........20.......